Section 2(1)(g) in Protection of Human Rights Act, 1993

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(1)(g) in Protection of Human Rights Act, 1993

(g)[ "Member" means a Member of the Commission or of the State Commission, as the case may be;] [Substituted by section. 2, Act 43 of 2006, for clause (g) (w.e.f. 23-11-2006).]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tripura - Subsection

Section 2(1)(g) in Protection of Human Rights Act, 1993