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Union of India - Section

Section 49 in The Navy (Pay And Allowances) Regulations, 1966

49. Qualification appointments.

- Entertainment allowance shall be admissible to officers of the Indian Navy while holding the appointments detailed in the table below, at the rates shown against each :TABLE [Ibid]
Rank Natureof appointment Rateof Allowance
1 2 3
(a)Afloat    
(i)RearAdmiral FlagOfficer Commanding Indian Fleet Rs.350
(ii)Captain InIndependent Command of a ship in commission RS.200
(iii)Commander,Lieutenant,Commander,Lieutenant, InIndependent Command of a ship in commission Rs.100
(b)Others    
(i)ViceAdmiral FlagOfficer Commanding-in-Chief Rs.300
(ii)RearAdmiral FlagOfficer Commanding Western Fleet Rs.300
(iii)RearAdmiral FlagOfficer Commanding Eastern Fleet Rs.200
(iv)RearAdmiral FlagOfficer Commanding-in-Chief/Flag Officer Commanding Naval Area Rs.200
(v)Commodore CommodoreCommanding/Incharge Naval Area Rs.100
Explanation. - Commanding Officers of Motor Mine Sweepers, Motor Launches, Harbour Defence Motor Launches, Landing Craft Transports and vessels of comparable size shall not he entitled to this allowance.