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State of West Bengal - Section

Section 71 in Calcutta Port Rules, 1943

71. Load line. - Every flat or boat exceeding the registered measurement of 28 cu, mts. shall have her load line, which shall at not time be submerged, indicated by a conspicuous mark cut into the hull and painted white on dark ground. This mark shall be made by the Commissioners' Boat Surveyor at the time of registration.