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[Cites 0, Cited by 92] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Environment (Protection) Act, 1986

(1)Subject to the provisions of this Act, the Central Government shall have the power to take all such measures as it deems necessary or expedient for the purpose of protecting and improving the quality of the environment and preventing, controlling and abating environmental pollution.