Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Calcutta High Court

Gunmala Sales Pvt. Ltd vs Navkar Buildhome Pvt. Ltd on 11 December, 2015

Author: Indira Banerjee

Bench: Indira Banerjee

          ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
 Civil Appellate Jurisdiction
        ORIGINAL SIDE


     G.A. No. 3656 of 2015
              With
    A.P.D.T. No. 69 of 2015
      C.S. No. 68 of 2012
    GUNMALA SALES PVT. LTD.
             Versus
  NAVKAR BUILDHOME PVT. LTD.
             -And-
     G.A. No. 3657 of 2015
              With
    A.P.D.T. No. 66 of 2015
      C.S. No. 65 of 2012
    GUNMALA SALES PVT. LTD.
            Versus
 NAVKAR BUILESTATES PVT. LTD.
             -And-
     G.A. No. 3658 of 2015
              With
    A.P.D.T. No. 67 of 2015
      C.S. No. 66 of 2012
    GUNMALA SALES PVT. LTD.
             Versus
NAVKAR INFRAPROJECTS PVT. LTD.
             -And-
     G.A. No. 3663 of 2015
              With
    A.P.D.T. No. 68 of 2015
      C.S. No. 67 of 2012
    GUNMALA SALES PVT. LTD.
             Versus
  NAVKAR PROMOTERS PVT. LTD.
             -And-
     G.A. No. 3665 of 2015
              With
    A.P.D.T. No. 61 of 2015
      C.S. No. 17 of 2012
   ROOPREKHA SALES PVT. LTD.
             Versus
  NAVKAR PROMOTERS PVT. LTD.
             -And-
     G.A. No. 3666 of 2015
              With
    A.P.D.T. No. 76 of 2015
      C.S. No. 28 of 2012
   ROOPREKHA SALES PVT. LTD.
             Versus
        SHANTILAL MEHTA
             -And-
     G.A. No. 3667 of 2015
              With
    A.P.D.T. No. 62 of 2015
               2


      C.S. No. 18 of 2012
   ROOPREKHA SALES PVT. LTD.
             Versus
NAVKAR INFRAPROJECTS PVT. LTD.
              -And-
     G.A. No. 3668 of 2015
              With
    A.P.D.T. No. 60 of 2015
      C.S. No. 16 of 2012
   ROOPREKHA SALES PVT. LTD.
             Versus
NAVKAR BUILDESTATES PVT. LTD.
             -And-
     G.A. No. 3669 of 2015
              With
    A.P.D.T. No. 73 of 2015
      C.S. No. 37 of 2012
 FAST FLOW DEALCOM PVT. LTD.
             Versus
  NAVKAR PROMOTERS PVT. LTD.
             -And-
     G.A. No. 3678 of 2015
              With
    A.P.D.T. No. 63 of 2015
      C.S. No. 19 of 2012
   ROOPREKHA SALES PVT. LTD.
             Versus
  NAVKAR BUILDHOME PVT. LTD.
             -And-
     G.A. No. 3679 of 2015
              With
    A.P.D.T. No. 65 of 2015
      C.S. No. 21 of 2012
   PHALGUNI GOODS PVT. LTD.
             Versus
        SHANTILAL MEHTA
             -And-
     G.A. No. 3680 of 2015
              With
    A.P.D.T. No. 75 of 2015
      C.S. No. 33 of 2012
  FAST FLOW DEALCOM PVT. LTD.
             Versus
 NAVKAR BUILDESTATE PVT. LTD.
              -And-
     G.A. No. 3681 of 2015
              With
    A.P.D.T. No. 74 of 2015
      C.S. No. 32 of 2012
  FAST FLOW DEALCOM PVT. LTD.
             Versus
           ANU MEHTA
              -And-
     G.A. No. 3682 of 2015
               With
    A.P.D.T. No. 71 of 2015
      C.S. No. 36 of 2012
              3


FAST FLOW DEALCOM PVT. LTD.
            Versus
 NAVKAR BUILDWELL PVT. LTD.
            -And-
    G.A. No. 3684 of 2015
             With
   A.P.D.T. No. 72 of 2015
     C.S. No. 30 of 2012
FAST FLOW DEALCOM PVT. LTD.
            Versus
       SHANTI LAL MEHTA
            -And-
    G.A. No. 3685 of 2015
             With
   A.P.D.T. No. 57 of 2015
     C.S. No. 25 of 2012
FAST FLOW DEALCOM PVT. LTD.
            Versus
 GRACE COLONIZERS PVT. LTD.
             -And-
    G.A. No. 3686 of 2015
             With
   A.P.D.T. No. 78 of 2015
     C.S. No. 31 of 2012
FAST FLOW DEALCOM PVT. LTD.
            Versus
      KOMAL SINGH MEHTA
             -And-
    G.A. No. 3687 of 2015
             With
   A.P.D.T. No. 77 of 2015
     C.S. No. 64 of 2012
  ROOPREKHA SALES PVT. LTD.
            Versus
 NAVKAR BUILDWELL PVT. LTD.
            -And-
    G.A. No. 3688 of 2015
             With
   A.P.D.T. No. 70 of 2015
     C.S. No. 35 of 2012
FAST FLOW DEALCOM PVT. LTD.
            Versus
 NAVKAR BUILDHOME PVT. LTD.
             -And-
    G.A. No. 3689 of 2015
             With
   A.P.D.T. No. 59 of 2015
     C.S. No. 29 of 2012
  ROOPREKHA SALES PVT. LTD.
            Versus
 GRACE COLONIZERS PVT. LTD.
            -And-
    G.A. No. 3690 of 2015
             With
   A.P.D.T. No. 58 of 2015
     C.S. No. 34 of 2012
FAST FLOW DEALCOM PVT. LTD.
                                                  4


                                                Versus
                                         KANHAIYA LAL MEHTA
                                                -And-
                                       G.A. No. 3693 of 2015
                                                 With
                                      A.P.D.T. No. 64 of 2015
                                        C.S. No. 20 of 2012
                                      GUNMALA SALES PVT. LTD.
                                                Versus
                                              ANY MEHTA



              BEFORE:
              The Hon'ble JUSTICE INDIRA BANERJEE
                      -And-
              The Hon'ble JUSTICE SAHIDULLAH MUNSHI
              Date : 11th December, 2015.



                                             For Appellants : Mr. Samit Talukdar, Sr. Adv.
                                                    with Mr. Aniruddha Roy, Ms. S. Bagchi,
                                                        Ms. D. Dutta & Ms. L. Sinha, Advs.

                                          For Respondents : Mr. Pradip Kr. Dutta, Sr. Adv.

with Mr. Rajarshi Dutta, Mr. Sayantan Bose & Mr. S. Purkayastha, Advs.

Since we have determination to take up appeals from decrees and not appeals from orders, these appeals are released from our list and directed to be placed before the appropriate Bench having determination.

(INDIRA BANERJEE, J.) (SAHIDULLAH MUNSHI, J.) K. Banerjee A.R. [C.R.]