Calcutta High Court
Gunmala Sales Pvt. Ltd vs Navkar Buildhome Pvt. Ltd on 11 December, 2015
Author: Indira Banerjee
Bench: Indira Banerjee
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
G.A. No. 3656 of 2015
With
A.P.D.T. No. 69 of 2015
C.S. No. 68 of 2012
GUNMALA SALES PVT. LTD.
Versus
NAVKAR BUILDHOME PVT. LTD.
-And-
G.A. No. 3657 of 2015
With
A.P.D.T. No. 66 of 2015
C.S. No. 65 of 2012
GUNMALA SALES PVT. LTD.
Versus
NAVKAR BUILESTATES PVT. LTD.
-And-
G.A. No. 3658 of 2015
With
A.P.D.T. No. 67 of 2015
C.S. No. 66 of 2012
GUNMALA SALES PVT. LTD.
Versus
NAVKAR INFRAPROJECTS PVT. LTD.
-And-
G.A. No. 3663 of 2015
With
A.P.D.T. No. 68 of 2015
C.S. No. 67 of 2012
GUNMALA SALES PVT. LTD.
Versus
NAVKAR PROMOTERS PVT. LTD.
-And-
G.A. No. 3665 of 2015
With
A.P.D.T. No. 61 of 2015
C.S. No. 17 of 2012
ROOPREKHA SALES PVT. LTD.
Versus
NAVKAR PROMOTERS PVT. LTD.
-And-
G.A. No. 3666 of 2015
With
A.P.D.T. No. 76 of 2015
C.S. No. 28 of 2012
ROOPREKHA SALES PVT. LTD.
Versus
SHANTILAL MEHTA
-And-
G.A. No. 3667 of 2015
With
A.P.D.T. No. 62 of 2015
2
C.S. No. 18 of 2012
ROOPREKHA SALES PVT. LTD.
Versus
NAVKAR INFRAPROJECTS PVT. LTD.
-And-
G.A. No. 3668 of 2015
With
A.P.D.T. No. 60 of 2015
C.S. No. 16 of 2012
ROOPREKHA SALES PVT. LTD.
Versus
NAVKAR BUILDESTATES PVT. LTD.
-And-
G.A. No. 3669 of 2015
With
A.P.D.T. No. 73 of 2015
C.S. No. 37 of 2012
FAST FLOW DEALCOM PVT. LTD.
Versus
NAVKAR PROMOTERS PVT. LTD.
-And-
G.A. No. 3678 of 2015
With
A.P.D.T. No. 63 of 2015
C.S. No. 19 of 2012
ROOPREKHA SALES PVT. LTD.
Versus
NAVKAR BUILDHOME PVT. LTD.
-And-
G.A. No. 3679 of 2015
With
A.P.D.T. No. 65 of 2015
C.S. No. 21 of 2012
PHALGUNI GOODS PVT. LTD.
Versus
SHANTILAL MEHTA
-And-
G.A. No. 3680 of 2015
With
A.P.D.T. No. 75 of 2015
C.S. No. 33 of 2012
FAST FLOW DEALCOM PVT. LTD.
Versus
NAVKAR BUILDESTATE PVT. LTD.
-And-
G.A. No. 3681 of 2015
With
A.P.D.T. No. 74 of 2015
C.S. No. 32 of 2012
FAST FLOW DEALCOM PVT. LTD.
Versus
ANU MEHTA
-And-
G.A. No. 3682 of 2015
With
A.P.D.T. No. 71 of 2015
C.S. No. 36 of 2012
3
FAST FLOW DEALCOM PVT. LTD.
Versus
NAVKAR BUILDWELL PVT. LTD.
-And-
G.A. No. 3684 of 2015
With
A.P.D.T. No. 72 of 2015
C.S. No. 30 of 2012
FAST FLOW DEALCOM PVT. LTD.
Versus
SHANTI LAL MEHTA
-And-
G.A. No. 3685 of 2015
With
A.P.D.T. No. 57 of 2015
C.S. No. 25 of 2012
FAST FLOW DEALCOM PVT. LTD.
Versus
GRACE COLONIZERS PVT. LTD.
-And-
G.A. No. 3686 of 2015
With
A.P.D.T. No. 78 of 2015
C.S. No. 31 of 2012
FAST FLOW DEALCOM PVT. LTD.
Versus
KOMAL SINGH MEHTA
-And-
G.A. No. 3687 of 2015
With
A.P.D.T. No. 77 of 2015
C.S. No. 64 of 2012
ROOPREKHA SALES PVT. LTD.
Versus
NAVKAR BUILDWELL PVT. LTD.
-And-
G.A. No. 3688 of 2015
With
A.P.D.T. No. 70 of 2015
C.S. No. 35 of 2012
FAST FLOW DEALCOM PVT. LTD.
Versus
NAVKAR BUILDHOME PVT. LTD.
-And-
G.A. No. 3689 of 2015
With
A.P.D.T. No. 59 of 2015
C.S. No. 29 of 2012
ROOPREKHA SALES PVT. LTD.
Versus
GRACE COLONIZERS PVT. LTD.
-And-
G.A. No. 3690 of 2015
With
A.P.D.T. No. 58 of 2015
C.S. No. 34 of 2012
FAST FLOW DEALCOM PVT. LTD.
4
Versus
KANHAIYA LAL MEHTA
-And-
G.A. No. 3693 of 2015
With
A.P.D.T. No. 64 of 2015
C.S. No. 20 of 2012
GUNMALA SALES PVT. LTD.
Versus
ANY MEHTA
BEFORE:
The Hon'ble JUSTICE INDIRA BANERJEE
-And-
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : 11th December, 2015.
For Appellants : Mr. Samit Talukdar, Sr. Adv.
with Mr. Aniruddha Roy, Ms. S. Bagchi,
Ms. D. Dutta & Ms. L. Sinha, Advs.
For Respondents : Mr. Pradip Kr. Dutta, Sr. Adv.
with Mr. Rajarshi Dutta, Mr. Sayantan Bose & Mr. S. Purkayastha, Advs.
Since we have determination to take up appeals from decrees and not appeals from orders, these appeals are released from our list and directed to be placed before the appropriate Bench having determination.
(INDIRA BANERJEE, J.) (SAHIDULLAH MUNSHI, J.) K. Banerjee A.R. [C.R.]