Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 1 in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011 1. Short title and commencement. (1)These Regulations may be called the Kerala Munnar Special Tribunal (Procedure) Regulations, 2011.(2)They shall come into force at once.
