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State of Goa - Section

Section 12 in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965

12. Delegation of powers by the Custodian.

- The Custodian may delegate any of his functions assigned to him under the Act except those under clause (f) or clause (g) of sub-section (2) of Section 8, to a Deputy or Assistant Custodian.