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Himachal Pradesh High Court

M/S Uday Raj Advertisers vs . State Of H.P. & Anr. on 10 October, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua

M/s Uday Raj Advertisers Vs. State of H.P. & Anr.

CWP No.7543 of 2023 .

10.10.2023 Present: Mr. Navneet Kumar Bhalla, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General and Mr. Rakesh of Sharma, Assisting Counsel, for respondent no.1. Mr. Sandeep Chauhan, Advocate, for respondent no.2.

Learned counsel for the respondents shall produce the rt proof of publication of 2008 Bye Laws of M.C. Solan in the Gazette on the next date of hearing.

List on 11.10.2023.






                                                     (M.S. Ramachandra Rao)
                                                           Chief Justice






                                                         (Jyotsna Rewal Dua)
              October 10, 2023                                  Judge
                   Mukesh




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