Punjab-Haryana High Court
Ram Pyari Deceased Th Lrs And Ors vs State Of Haryana And Others on 26 October, 2018
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
RFA No.2269 of 2018 (O&M)
Date of Decision:26.10.2018
Smt. Ram Pyari (deceased) through her LRs and others ...Appellants
Versus
State of Haryana and others ...Respondents
CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA
Present: Mr. Sanjay Mittal, Advocate
for the appellants.
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G.S. SANDHAWALIA, J. (ORAL)
For orders, see order of even dated passed in RFA No.2073 of 2018 titled as "Randhir Singh and others Vs. State of Haryana and others."
(G.S. SANDHAWALIA) 26.10.2018 JUDGE pvd Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 05-11-2018 11:50:28 :::