Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in Cantonments Act, 1924

(1)Cantonments shall be divided into three classes, namely:-
(i)Class I Cantonments, in which the civil population exceeds ten thousand;
(ii)Class II Cantonments, in which the civil population exceeds two thousand five hundred, but does not exceed ten thousand; and
(iii)Class III Cantonments, in which the civil population does not exceed two thousand five hundred:
[* * * * *]