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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(5) in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

5.2The financial gains anticipated on account of reduction in energy losses by the Petitioner shall be accounted for in the determination of its expected revenue requirement.