Rajasthan High Court - Jaipur
State Of Raj And Ors vs Mahanrt Shri Vishnu Prasad And Anr on 29 July, 2020
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
(1 of 1) [CW-11602/2018]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11602/2018
State Of Rajasthan & Ors.
----Petitioners
Versus
Mahanrt Shri Vishnu Prasad & Anr.
----Respondents
Connected With
S.B. Civil Writ Petition No. 3062/2020
State Of Rajasthan & Ors.
----Petitioners
Versus
Mahant Shri Vishnu Prasad & Ors.
----Respondents
For Petitioner(s) : Mr. C.L. Saini, AAG with
Ms. Shrijana Shrestha
For Respondent(s) : Mr. R.K. Agarwal, Sr. Adv. with
Mr. Amit Singh Shekhawat
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Order
29/07/2020
List the matter on 11.08.2020 at 2.00 pm as prayed by the
learned counsel for the petitioners.
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