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Rajasthan High Court - Jaipur

State Of Raj And Ors vs Mahanrt Shri Vishnu Prasad And Anr on 29 July, 2020

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                                                (1 of 1)                                   [CW-11602/2018]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 11602/2018

                                   State Of Rajasthan & Ors.
                                                                                                          ----Petitioners
                                                                           Versus
                                   Mahanrt Shri Vishnu Prasad & Anr.
                                                                                                        ----Respondents
                                                                     Connected With
                                                    S.B. Civil Writ Petition No. 3062/2020
                                   State Of Rajasthan & Ors.
                                                                                                          ----Petitioners
                                                                           Versus
                                   Mahant Shri Vishnu Prasad & Ors.
                                                                                                        ----Respondents


                                   For Petitioner(s)             :     Mr. C.L. Saini, AAG with
                                                                       Ms. Shrijana Shrestha
                                   For Respondent(s)             :     Mr. R.K. Agarwal, Sr. Adv. with
                                                                       Mr. Amit Singh Shekhawat



                                          HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

                                                                            Order

                                   29/07/2020

                                         List the matter on 11.08.2020 at 2.00 pm as prayed by the

                                   learned counsel for the petitioners.



(MAHENDAR KUMAR GOYAL),J DANISH USMANI /01 & 02 (Downloaded on 29/07/2020 at 09:27:57 PM) Powered by TCPDF (www.tcpdf.org)