Allahabad High Court
Pancham Giri vs State Of U.P. And Others on 10 October, 2011
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 49783 of 2011 Petitioner :- Pancham Giri Respondent :- State Of U.P. And Others Petitioner Counsel :- K.M. Tripathi,Praveen Kr. Giri Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Four weeks further time is allowed to file counter affidavit. List in the week commencing 21.11.2011.
Order Date :- 10.10.2011 OP