Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 13 in The Meghalaya Adaptation of Laws Order (No. 3), 1973 13. The Indian Christian Marriage Act, 1872 (Act 15 of 1872). Section 1. For the second paragraph, substitute "It extends to the whole of Meghalaya".
