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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Jharkhand - Subsection

Section 35(2)(xii) in Jharkhand Raksha Shakti University Act, 2016

(xii)the manner and conditions for constitution of insurance, pension and provident funds and such other schemes for the benefits of officers, teachers and employees of the University;