Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Mizoram - Subsection Section 12(3) in Mizoram Home Guard Act, 1985 (3)A police officer not below the rank of an Inspector of Police may arrest without warrant any person who commits an offence punishable under sub-section (1) or sub-section (2).
