Himachal Pradesh High Court
Oriental Insurance Company Ltd. vs . Sonia Devi & Ors. on 24 August, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Oriental Insurance Company Ltd. Vs. Sonia Devi & Ors.
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FAO No. 167/202224.08.2022 Present: Mr. Sambhav Bhasin, Advocate, for the appellant.
FAO No. 167/2022Issue notice to the respondents returnable within six weeks, on taking steps within a week. List thereafter.r CMP No. 11441/2022 As the main appeal is pending adjudication, operation and execution of the impugned award, dated 02.05.2022, passed by learned Tribunal below in case No. 21 of 2022, will remain stayed, till further orders, subject to the applicant's depositing the compensation amount within a period of six weeks.
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(Chander Bhusan Barowalia) Judge 24th August, 2022 (raman) ::: Downloaded on - 24/08/2022 20:06:37 :::CIS