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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(4) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(4)Every Statute passed by the Board of Management shall be submitted to the Chancellor who may give or with hold his assent thereto or refer it back to the Board of Management for consideration.