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State of Uttar Pradesh - Section

Section 128 in The U.P. Factories Rules, 1950

128. [ Plantation of Trees. [Inserted by Notification No. 2068/XXXVI-3-2028 (F)-80-CA-63-1948-Rule-1950-AM (50)-1982, dated November 25, 1982, published in U.P. Gazette (Extraordinary), dated 25th November, 1982.]

- The occupier of a factory, employing ordinarily 100 or more workers, shall plant and maintain trees within the precincts of the factory. The number, type and layout of the trees to be planted shall be got approved by the Forest Officer of the area or any other qualified Horticulturist.]