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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(3)(c) in First Statutes of the Jai Narayan Vyas University Jodhpur

(c)The policy may not be effected for the benefit of any beneficiary other than the wife/husband of the subscriber or the wife/husband and children, or any of them.