Calcutta High Court
Sail Employees' Union & Anr vs Sail on 9 April, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 819 of 1994
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SAIL EMPLOYEES' UNION & ANR.
Versus
SAIL
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 9th April, 2009.
Mr.N.C. Bhattacharya, Adv.,
for the petitioner.
The Court : No one appeared for the respondent when the
matter was called on. Let the matter be listed on 16th April, 2009 with the endorsement (3).
(GIRISH CHANDRA GUPTA, J.) S.Das Assistant Registrar (CR)