Supreme Court - Daily Orders
Commissioner Of Income Tax-12 vs M/S Sane & Doshi Enterprises on 3 January, 2017
Bench: Kurian Joseph, Rohinton Fali Nariman
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ITEM NO.47 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24609/2015
(Arising out of impugned final judgment and order dated 09/04/2015
in ITA No. 6232/2010 passed by the High Court Of Bombay)
COMMISSIONER OF INCOME TAX-12 Petitioner(s)
VERSUS
M/S SANE & DOSHI ENTERPRISES Respondent(s)
WITH
SLP(C) No. 27137/2015
(with Interim Relief and Office Report)
SLP(C) No. 27908/2015
(with Interim Relief and Office Report)
SLP(C) No. 27636/2015
(with Office Report)
SLP(C) No. 27346/2015
(with Interim Relief and Office Report)
SLP(C) No. 28460/2015
(with Interim Relief and Office Report)
SLP(C) No. 30554/2015
(with Office Report)
SLP(C) No. 27914/2015
(with Interim Relief and Office Report)
Date : 03/01/2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Ranjit Kumar, Solicitor General
Ms. Anita Sahani, Adv.
Mr. Balaji Srinivasan, Adv.
Ms. Srishti Govil, Adv.
Ms. Vaishnavi Subrahmanyam, Adv.
Mr. Arunava Mukherjee, Adv.
Ms. Pratiksha Mishra, Adv.
Mrs. Anil Katiyar, Adv.
Signature Not Verified
For Respondent(s) Mr. S. C. Tiwari, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2017.01.07
10:25:15 IST
Reason:
Mr. Jatin Zaveri, Adv.
Mr. Neel Kamal Mishra, Adv.
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UPON hearing counsel the Court made the following
O R D E R
Leave granted.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar