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Jammu & Kashmir High Court

State Of J&K; vs Zakir Hussain on 20 November, 2017

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

Serial No. 17
Regular List
                            HIGH COURT OF JAMMU AND KASHMIR
                                        AT JAMMU


          SLAA No. 111/2017
          c/w
          CONCR No. 110/2017

                                                               Date of order: 20.11.2017

          State of J&K                      vs            Zakir Hussain and anr
          Coram:
                 Hon'ble Mr Justice Badar Durrez Ahmed, Chief Justice
                 Hon'ble Mr Justice Sanjeev Kumar, Judge.
          Appearance:
          For the Appellant(s)       :    Mr L.K.Moza, AAG.
          For the Respondent(s)     :

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No Issue notice to the respondents in SLAA as well as the condonation application, returnable on 20.02.2018.

(Sanjeev Kumar) (Badar Durrez Ahmed) Judge Chief Justice Jammu 20.11.2017 Sanjeev