Jammu & Kashmir High Court
State Of J&K; vs Zakir Hussain on 20 November, 2017
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Serial No. 17
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SLAA No. 111/2017
c/w
CONCR No. 110/2017
Date of order: 20.11.2017
State of J&K vs Zakir Hussain and anr
Coram:
Hon'ble Mr Justice Badar Durrez Ahmed, Chief Justice
Hon'ble Mr Justice Sanjeev Kumar, Judge.
Appearance:
For the Appellant(s) : Mr L.K.Moza, AAG.
For the Respondent(s) :
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Issue notice to the respondents in SLAA as well as the condonation application, returnable on 20.02.2018.
(Sanjeev Kumar) (Badar Durrez Ahmed) Judge Chief Justice Jammu 20.11.2017 Sanjeev