Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 21 in The Maharashtra State Board of Technical Education Act, 1997

21. Other Officers and Servants of Board.

(1)The Board may, with the approval of the Government appoint such other officers and servants as it considers necessary for the efficient performance of its functions under this Act.
(2)The salaries, allowances and other conditions of service of the officers and servants appointed under sub-section (1) shall be such as may be determined by the Board by regulations.