Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Store Purchase Preference Policy, 2002 6. fcgkj foRr la'kks/ku fu;ekoyh] 2006 ds fu;e 129 esa jkT; ljdkj }kjk jkT; ds ,dkf/kdkj laxBu dks fdlh fof'k"V oxZ dh lkexzh ds dz; gsrq jkT; dz; laxBu ukfer djus dk izko/kku gSA fu;e 130 ds vuqlkj jkT; dz; laxBu }kjk lkekU; mi;ksx esa vkus okyh ,slh lkefxz;ksa ds fy, ftudh fofHkUu foHkkxksa es vko';drk gksrh gS] fucaf/kr vkiwfrZdkrkZvksa ls nj lafonk dj ldrk gSA vr% bl lanHkZ esa LFkkuh; bdkb;ksa@vkiwfrZdrkZvksa dks izksRlkgu nsus ds mns'; ls fu;e 131 M 3 ds :i esa fuEukafdr izko/kku tksM+k tk;sxk% 'DGS&D@jkT; dz; laxBu }kjk fu/kkZfjr njksa ij ;fn LFkkuh; fucaf/kr bdkbZ;ka@vkiwfrZdrkZ lkexzh nsus dks rS;kj gks rks dz; ,slh bdkbZ;ksa@vkiwfrZdrkZvksa ls fd;k tk,xkA*
