Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 13 in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988 13. Residuary Financial and Administrative Powers. - The Financial and administrative powers which have not been delegated to any offices/Authority under these rules with the B.O.M. of the University.
