Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Goa - Subsection Section 19(6) in Goa Computerised Network Lottery Rules, 2003 (6)The marketing agent shall ensure that the lottery tickets are not sold in "Lottery Free Zone," States or Union Territories.
