Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Sikkim - Subsection

Section 18(2)(c) in Sikkim Land (Requisition and Acquisition) Act, 1977

(c)the manner of service of notice of award under clause (b)of sub-section (3) of Section 7;