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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(19) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(19)All answer scripts shall be preserved at least for a period of six months from the date of the examination of the last sitting and will not be disposed of till scrutiny as provided in Clause (17) has been completed.