Gujarat High Court
Ravi Pragash Nagarajan vs Union Of India Thro Dae Branch ... on 13 April, 2018
Author: K.M.Thaker
Bench: K.M.Thaker
C/SCA/15524/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 15524 of 2015
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RAVI PRAGASH NAGARAJAN
Versus
UNION OF INDIA THRO DAE BRANCH SECRETARIAT AT NEW DELHI
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Appearance:
MS VIDHI J BHATT(6155) for the PETITIONER(s) No. 1
MR DG SHUKLA(1998) for the RESPONDENT(s) No. 2
MR PY DIVYESHVAR(2482) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
Date : 13/04/2018
ORAL ORDER
On previous occasion Mr. Mehta, learned Senior Counsel was present. However proceedings had to be adjourned because Mr. Shukla, learned advocate for respondent was not present. Today, Mr. Shukla, learned advocate is not available.
S.O. to 20.04.2018.
(K.M.THAKER, J) saj Page 1 of 1