Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(4) in Punjab Petition Writers (Revenue) Rules, 1982

(4)The petition-writer shall issue a receipt for the amount of fee charged by him for writing the petition.