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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(3)(g) in The West Bengal University of Health Sciences Act, 2002

(g)call a meeting of the Executive Council forthwith in an emergency, when neither the Vice-Chancellor nor the officer duly authorised is able to act and to take its directions for carrying on the work of the University;