Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Chand Singh Dabas & Ors vs North Delhi Municipal Corporation & Ors on 6 September, 2021

Author: Rekha Palli

Bench: Rekha Palli

                          $~18
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 2264/2020
                               CHAND SINGH DABAS & ORS                      ..... Petitioner
                                                Through Mr.Jatin Rana, Adv.

                                                    versus

                                 NORTH DELHI MUNICIPAL CORPORATION & ORS
                                                                      ..... Respondent
                                                    Through    Ms.Mini Pushkarna, S.C.            with
                                                    Ms.Latika Malhotra, Adv for NorthDMC.

                                 CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                         ORDER

% 06.09.2021 CM APPL.29923/2021

1. Vide the present application the petitioner seeks withdrawal of the writ petition.

2. For the reasons stated in the application, the same is allowed and the petition is, accordingly, dismissed as withdrawn.

3. The next date fixed in the matter stands cancelled.

REKHA PALLI, J SEPTEMBER 6, 2021 sr Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:07.09.2021 14:00:01