Delhi High Court - Orders
Chand Singh Dabas & Ors vs North Delhi Municipal Corporation & Ors on 6 September, 2021
Author: Rekha Palli
Bench: Rekha Palli
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2264/2020
CHAND SINGH DABAS & ORS ..... Petitioner
Through Mr.Jatin Rana, Adv.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS
..... Respondent
Through Ms.Mini Pushkarna, S.C. with
Ms.Latika Malhotra, Adv for NorthDMC.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 06.09.2021 CM APPL.29923/2021
1. Vide the present application the petitioner seeks withdrawal of the writ petition.
2. For the reasons stated in the application, the same is allowed and the petition is, accordingly, dismissed as withdrawn.
3. The next date fixed in the matter stands cancelled.
REKHA PALLI, J SEPTEMBER 6, 2021 sr Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:07.09.2021 14:00:01