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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(z) in The West Bengal Motor Vehicles Rules, 1989

(z)shall not allow any passenger to travel on the roof, or on the foot boards or on the steps of carriage of any public service vehicle, meant for exit or entrance of passengers, when such vehicle is in motion or in any manner whereby any parts of his body protrudes outside the body of such vehicle;