Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 29 in Rajasthan Lunacy Rules, 1962 29. Business interviews with inmates - Business interviews between visitors and inmates are only allowed with the permission of the superintendent and in the presence of one of the members of the upper staff.
