Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 378] [Entire Act] State of Goa - Subsection Section 378(3) in Goa Prisons Rules, 2006 (3)No person shall be appointed as a non-official visitor unless he or she is willing to serve as such visitor.
