Calcutta High Court (Appellete Side)
Bipul Kumar Biswas & Ors vs Union Of India & Ors on 3 January, 2020
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19
03.01.2020
rrc
W.P.C.T. 49 of 2017
Bipul Kumar Biswas & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 69 of 2017
Paritosh Kumar Majumder & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 68 of 2017
Kanchan Das & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 67 of 2017
Abhishek Ghosh & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 70 of 2017
Samrat Halder & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 71 of 2017
Subhankar Sardar & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 31 of 2017
Tapas Mondal
-vs.-
Union of India & Ors.
with
W.P.C.T. 132 of 2017
Subhendu Deb & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 73 of 2017
Sanjiban Mondal & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 72 of 2017
Krishnendu Das
2
-vs.-
Union of India & Ors.
with
W.P.C.T. 315 of 2016
Susovan Tikadar
-vs.-
Union of India & Ors.
with
W.P.C.T. 294 of 2016
Alok Saha & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 313 of 2016
Bidyut Mahanta
-vs.-
Union of India & Ors.
Mr. Bikash Ranjan Bhattacharya
Mr. Sudipta Dasgupta
Mr. Bikram Banerjee
Ms. Tanushree Roy
Ms. Riya Das
Ms. Dipa Acharya
Mr. Arka Nandi.
....For the Petitioners
(in WPCT 49 of 2017)
Mr. Shakti Nath Mukherjee
Mr. S. K. Datta
Mr. Barun Chatterjee.
....For the Petitioners
(in WPCT 69 of 2017
WPCT 68 of 2017
WPCT 67 of 2017
WPCT 70 of 2017
WPCT 71 of 2017
WPCT31 of 2017
WPCT 132 of 2017
WPCT 73 of 2017
WPCT 72 of 2017)
Mr. Jayanta Banerjee
Ms. Soma Roy Choudhury
....For the UOI in all
the writ petitions
Mr. Amit Kumar Pan
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....For the added respondent,
Sudip Nag in the concerned writ petition Mr. Pratik Dhar Mr. Kartik Kumar Roy Mr. Samir Halder ....For the Petitioners (in WPCT 31 of 2017 WPCT 294 of 2016 WPCT 313 of 2016) Mr. Tarun Jyoti Tewari .... For the added respondent, Subhra Kanti Biswas (in WPCT 49 of 2017) Mr. Sabyasachi Chatterjee Mr. Sourav Mondal Mr. Firdous Samim Ms. Gopa Biswas .....For the added respondent (in W.P.S.T. 49 of 2017) Mr. Tapas Kumar Ghosh, Mr. Tanmay Chowdhury ......For the added respondent Prasenjit Roy in concerned writ petition Mr. Animesh Paul ......For the added respondent, Mr. Nirupam Bhakat in the concerned writ petition Mr. Bhaskar Seth ....For the added respondent (in W.P.C.T. 69 of 2017) Due to paucity of time, hearing could not be completed today.
Put up the writ petitions once again on Monday next (6th January, 2020) at 2.00 p.m. under the same heading.
(Protik Prakash Banerjee, J.) (Dipankar Datta, J.) 4