Himachal Pradesh High Court
Pranav Kant vs State Of Himachal Pradesh And Others on 3 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Pranav Kant Versus State of Himachal Pradesh and others CWP No.2482 of 2019 .
03.05.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. I.N. Mehta & Mr. Yash Wardhan Chauhan, Senior Additional Advocates General with Mr. Ramakant Sharma, Ms. Sharmila Patial, Additional Advocates General, Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocates General and Mr. Rajat Sharma, Law Officer, for respondents No.1 to 8-State.
Mr. Neeraj Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for respondent No.9.
As prayed for, list on 09.05.2023.
In the meanwhile, reply on behalf of respondent No.9, if any, be filed, failing which right to file the same shall be deemed to have been closed.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge May 03, 2023 (Bhardwaj) ::: Downloaded on - 04/05/2023 20:35:24 :::CIS