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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(4)(b) in Indira Gandhi Technological and The Medical Sciences University Act, 2012

(b)be the custodian of the records, common seal and such other property of the University as the Executive Committee shall commit to his charge: