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State of Chattisgarh - Section

Section 53 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

53. Restrictions on land use and land development.

- As from the date of publication of the declaration to prepare a town development scheme, no person shall, within the area included in the scheme, institute or change the use of any land or building or carry out any development, save in accordance with the development authorised by the Director in accordance with the provisions of this Act prior to the publication of such declaration.