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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(2) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2017

(2)The intimation received, in respect of sanction of seats, by the Admission Committee three days prior to the commencement of the counselling programme, shall be considered as available seats.