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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(1) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(1)The Secretary of the Board shall open a P.D. Account in a Nationalized Bank for depositing the subscriptions, etc., after obtaining the prior permission of the Government.