Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 179] [Entire Act]

Union of India - Subsection

Section 179(1) in The Companies (Indian Accounting Standards) Rules, 2015

(1)This dotted arrow means that an entity is permitted to choose either accounting.Appendix BInd AS 19 - The Limit on a Defined Benefit Asset, Minimum Funding Requirements and their InteractionThis Appendix is an integral part of the Ind AS.Background