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State of Chattisgarh - Section

Section 221 in The Chhattisgarh Motor Vehicles Rules, 1994

221. Production of passport size photograph by applicant.

- Notwithstanding anything contained in sub-rule (3) of Rule 220 the Claims Tribunal may require the applicant to produce a passport size photograph, which shall be attested by an Advocate. The photograph shall either be affixed to the original application or affixed to a separate sheet of paper which shall be fastened to the original application.