Section 8(1) in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974
(1)Every complaint or affidavit shall be legibly typed or written on foolscape paper only on one side, leaving one-fourth of each page as margin and shall be entitled "Before the Lokayukta, Maharashtra", or "Before the Upa-Lokayukta, Maharashtra", as the case may be.
