- Adult male relatives of the condemned prisoner and respectable male adults, up to a maximum of 12 in all, may be admitted under the sanction of the Inspector-General, to witness an execution either inside the Jail, or into the gallows enclosure when the gal low is outside the Jail; provided that the Inspector-General may, in his discretion refuse admission altogether or to any particular individual. Spectators are to be kept at a distance and a sufficient strength of the warder Guard should be drawn up close at hand, ready prepared to suppress any disturbance or frustrate any attempt at rescue.
