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State of Bihar - Section

Section 14 in The Bihar Excise (Settlement of Licences for Retail Sale of Country/Spiced Country Liquor/Foreign Liquor/ Beer and Composite Liquor Shop) Rules, 2007

14. Reading over and explaining of the general conditions.

- The general conditions concerning settlement through lottery shall be read over and explained to all persons present, before commencement of the settlement, so that the applicants may clearly understand the conditions on which they have to participate. The general conditions applicable to the retail sale and the special conditions of licence of each category shall also be read over and explained to the intending participants.