Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56M] [Entire Act] State of Maharashtra - Subsection Section 56M(2) in The Maharashtra Public Trusts Act, 1950 (2)The salary and allowances of the Secretary, officers and servants of the committee shall be paid out of the Management Fund.