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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(1)(a) in The National Security Guard Act, 1986

(a), (b), (c) and (d) of sub-section (a) of section 51, the punishments specified in clause (c) or clause (d) shall take effect at the end of the punishment specified in clause (a) or clause (b).