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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

NCT Delhi - Subsection

Section 79(1)(a) in The Delhi Water Board Act, 1998

(a)solid water or any matter likely to injure the drain or sewer or to interfere with the free flow of its contents or to affect prejudicially the treatment and disposal of its contents;